Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 14 in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

14. Delegation of power

- The corporation may, by general or special order, direct that all or any of its powers under those Act shall also be exercised by such person and subject to such restrictions or conditions, as may be specified in the order.