Supreme Court - Daily Orders
Sangeeta Dogra vs Central Zoo Authority Through Its ... on 13 April, 2020
Bench: Chief Justice, L. Nageswara Rao, Mohan M. Shantanagoudar
ITEM NO.8 Virtual Court No.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No.10856/2020
SANGEETA DOGRA Petitioner(s)
VERSUS
CENTRAL ZOO AUTHORITY Respondent(s)
Date : 13-04-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. Tushar Mehta, SG
Mr. B.V. Balaram Das, AOR
UPON hearing the Court made the following
O R D E R
The Registry is directed to list the matter on 20.04.2020 with amended copy of this writ petition filed by the petitioner.
In the meantime, let a copy of status report filed by the respondent be furnished upon the petitioner.
(CHARANJEET KAUR) (MUKESH NASA) (VIRENDER SINGH)
AR-cum-PS Court Master Branch Officer
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2020.04.13
18:30:24 IST
Reason: