Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

M/S Lifecell International Private ... vs The Commissioner Of Cgst & Central ... on 29 April, 2021

Author: Anita Sumanth

Bench: Anita Sumanth

                                                                                 W.P. No.31340 of 2019

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 29.04.2021

                                                     CORAM

                                   THE HONOURABLE DR. JUSTICE ANITA SUMANTH
                                              W.P. No.31340 of 2019

                M/s LifeCell International Private Limited,
                No.26, vandalur Kelambakkam Main Road,
                Keelakottaiyur, Chennai - 600 127.
                                                                                      .... Petitioner
                                                     Vs.
                1.The Commissioner of CGST & Central Excise,
                  Office of the Chennai Outer Commissionerate,
                  Newry Towers, No.2054, Block -I & II Avenue,
                  12th Main Raod,
                 Anna Nagar, Chennai - 600 040.

                2.The Assistant Commissioner of Central Tax Excise
                 Service Tax Cell, Maraimalai Nagar Division,
                 Plot No.40, Ranga Colony,
                 Rajakilpakkam, Chennai - 600 073.

                3.The State Tax Officer (ST),
                  Maraimalai Nagar Division,
                  Plot No.40, Ranga Colony,
                  Rajakilpakkam, Chennai 600 073.
                                                                                   .... Respondent

                Prayer: Writ Petition filed under Article 226 of the Constitution of India praying
                to Writ of Certioararified Mandamus to call for the records of the 2nd respondent
                pertaining to the impugned order in original No.136/2019-Rf dated 29.08.2019



                1/4


https://www.mhc.tn.gov.in/judis/
                                                                                       W.P. No.31340 of 2019

                consequently quash the same and direct the 2nd respondent to grant refund along
                with interest.
                                       For Petitioner    : Mr.K.Senguttuvan

                                       For Respondents : Mr.Rajendran Raghavan,
                                                         Senior Standing Counsel for R1 & R2
                                                         Mr.ANR.Jayaprathap,
                                                         Government Advocate for R3

                                                        ORDER

In line with the memo dated 29.04.2021, the petitioner is permitted to avail statutory appellate remedy by way of appeal to the Commissioner (Appeals). Such appeal, if filed, within a period of four (4) weeks from today, shall be entertained by the registry of the first appellate authority without reference to limitation.

Since the issue relates to grant of refund, the question of pre-deposit does not arise.

2. This writ petition is disposed in light of the memo filed by the petitioner.

No costs.

29.04.2021 rkp Index:Yes/No Speaking order/Non speaking order 2/4 https://www.mhc.tn.gov.in/judis/ W.P. No.31340 of 2019 To

1.The Commissioner of CGST & Central Excise, Office of the Chennai Outer Commissionerate, Newry Towers, No.2054, Block -I & II Avenue, 12th Main Raod, Anna Nagar, Chennai - 600 040.

2.The Assistant Commissioner of Central Tax Excise Service Tax Cell, Maraimalai Nagar Division, Plot No.40, Ranga Colony, Rajakilpakkam, Chennai - 600 073.

3.The State Tax Officer (ST), Maraimalai Nagar Division, Plot No.40, Ranga Colony, Rajakilpakkam, Chennai 600 073.

3/4

https://www.mhc.tn.gov.in/judis/ W.P. No.31340 of 2019 Dr.ANITA SUMANTH, J.

rkp W.P. No.31340 of 2019 29.04.2021 4/4 https://www.mhc.tn.gov.in/judis/