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[Cites 0, Cited by 0] [Section 284(2)] [Section 284] [Entire Act]

State of West Bengal - Subsection

Section 284(2)(b) in The Asansol Municipal Corporation Act, 1990.

(b)all properties, movable or immovable, and all rights and interest of whatever kind, owned by, or vested in, the Asansol Municipality shall, at the date of commencement of this Act, be deemed to be owned by, or vested in, the Corporation;