Section 17 in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966
17. Forms and Registers.
(a)The Executive Committee may issue direction and maintain the following registers :(1)Village-wise cattle census register;(2)Cattle return;(3)Cattle tax assessment registers;(4)Cash register;(5)Quarterly collection return; and(6)Village-wise cattle census register of professional grazers.(b)The Executive Committee may also prescribe such other forms as may be prescribed.
