Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(c) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(c)An industrial unit claiming benefits under the Scheme shall be established or should have been established in the areas other than banned areas. However this restriction shall not apply to sick units and units in electronics, computer software/hardware, telecommunication sectors.