Patna High Court - Orders
Ramshray Rai And Anr vs The State Of Bihar And Ors on 22 November, 2019
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh, Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1635 of 2017
In
Civil Writ Jurisdiction Case No.7551 of 2016
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Ramshray Rai and Anr
... ... Appellants
Versus
The State of Bihar and Ors
... ... Respondents
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Appearance :
For the Appellants : Mr. Alok Kumar Alok-Advocate
For the Respondents : Mr.
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
and
HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH)
6 22-11-2019As the order impugned has been passed by one of us, let this appeal be placed before a Bench of which, Ashwani Kumar Singh, J. is not a member after obtaining orders of Hon'ble the Chief Justice.
(Ashwani Kumar Singh, J) ( Anil Kumar Sinha, J) V. Verma/-
U