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Allahabad High Court

Radha Soami Satsang Beas, Shahberi ... vs State Of U.P. Thru. P.S. Industrial ... on 10 May, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34

Case :- WRIT - C No. - 14140 of 2010

Petitioner :- Radha Soami Satsang Beas, Shahberi Branch
Respondent :- State Of U.P. Thru. P.S. Industrial Devp. & Ors.
Petitioner Counsel :- Amit Saxena
Respondent Counsel :- C.S.C.,Ramendra P. Singh

Hon'ble Prakash Chandra Verma,J.

Hon'ble Ram Autar Singh,J.

Learned counsel for the petitioner prays for and is allowed ten days' time to file rejoinder affidavit. Learned counsel for the State if so chooses may file counter affidavit within the aforesaid period. List thereafter.

Interim order, if any, is extended until further orders of this Court.

Order Date :- 10.5.2010 Shiraz