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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Puducherry - Subsection

Section 51(1)(c) in Pondicherry Excise Act, 1970

(c)detain and search any person upon whom, and any vessel, raft, vehicle, animal, package, receptacle or covering in or upon which, he may have reasonable cause to suspect any such article to be.