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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

(3)The terms of an agreement under this section may be altered from time to time with the sanction of the State Government and with the consent, in writing, of the owner.