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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(4)(k) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(k)the [*] [Omitted 'final' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).] offer document shall be filed with the designated stock exchanges and the Board not less than five working days before opening of the offer [*] [Omitted 'and such filing with the Board shall be accompanied by filing fees as specified under Schedule II' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).];