Bombay High Court
The Kapol Co-Op Bank Ltd Malad Branch vs Mrs. Sujata Vivek Parkar And 2 Ors on 16 August, 2017
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE NO. 579 OF 2015
In
EXECUTION APPLICATION 603 OF 2015
The Kapol Co-op Bank Ltd Malad Branch ....Petitioner
V/S
Mrs. Sujata Vivek Parkar And 2 Ors ....Respondent
Abhijit patil i/b R.m.haridas For applicant CORAM : K.K. TATED, J DATE : 16th August, 2017 P.C. :
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