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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(2)(a) in The Himachal Pradesh Roadside Land Control Act, 1968

(a)the form in which applications and plans under sub-section (1) of section 6 shall be made and the information to be furnished in such applications;