Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 6 in Head Clerk, Class III, (Departmental Examination) Rules, 2013

6. Paper and Syllabus.

- The syllabus of the examination shall be as specified in the Appendix A'. The examination shall consist of multiple choice questions (MCQs) except Paper IV which shall be descriptive.