Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(1)(c) in Karnataka Forest Act, 1963

(c)any act done with the permission in writing of a Forest Officer duly empowered to grant such permission, or under any rule made by the State Government.