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State of Rajasthan - Section

Section 193 in Rajasthan Land Revenue (Land Records) Rules, 1957

193. Dhal Banchh.

- The Inspector will check the Dhal Banchh with the Jamabandi the Mutation Register and Dhal Banchh of the previous year. He will also compile a village-wise abstract for the permanent and fluctuating demands of each year and send it to the Office Qanungo. The Inspector must finish the checking of Dhal Banchh by the 15th May and sign the same in token of his testing.