Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in Utkal University of Culture Act, 1999

(1)The University shall constitute such number of faculties as may be prescribed by the Statutes from time to time and each of such faculty subject to the control of the Academic Council, be responsible for the co-ordination of study and research id the branches presented in the Hoard of studies coming under its purview.