Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(d) in Telangana (Application of Central Acts) Act, 1952 (d)The Dissolution of [Muslim Marriages Act, 1939] [See The Miscellaneous Personal Laws (Extension) Act, 1959 (Central Act 48 of 1959).] (8 of 1939),
