Punjab-Haryana High Court
M/S Brahma Center Development Pvt Ltd vs M/S Bestech India Pvt Ltd on 27 May, 2016
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CM-9657-CII-2016 in/and
ARB-137-2015
Date of decision:- 27.05.2016
M/s Brahma Center Development Pvt. Ltd.
...Petitioner
Versus
M/s Bestech India Pvt. Ltd.
...Respondent
CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
Present:- Mr. Rahul Sharma-I, Advocate,
for the petitioner.
Mr. Aashish Chopra, Advocate,
for the respondent.
* * * *
S.J. VAZIFDAR, A.C.J. (ORAL)
The matter has been settled between the parties.
2. The petition is accordingly allowed to be withdrawn.
(S.J. VAZIFDAR) ACTING CHIEF JUSTICE 27.05.2016 Amodh 1 of 1 ::: Downloaded on - 29-05-2016 00:22:01 :::