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Punjab-Haryana High Court

M/S Brahma Center Development Pvt Ltd vs M/S Bestech India Pvt Ltd on 27 May, 2016

              IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                              CHANDIGARH


                                                   CM-9657-CII-2016 in/and
                                                              ARB-137-2015
                                             Date of decision:- 27.05.2016


        M/s Brahma Center Development Pvt. Ltd.
                                                             ...Petitioner
                                  Versus

        M/s Bestech India Pvt. Ltd.
                                                             ...Respondent

CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE

Present:- Mr. Rahul Sharma-I, Advocate,
          for the petitioner.

           Mr. Aashish Chopra, Advocate,
           for the respondent.
                      * * * *
S.J. VAZIFDAR, A.C.J. (ORAL)

The matter has been settled between the parties.

2. The petition is accordingly allowed to be withdrawn.

(S.J. VAZIFDAR) ACTING CHIEF JUSTICE 27.05.2016 Amodh 1 of 1 ::: Downloaded on - 29-05-2016 00:22:01 :::