Bombay High Court
Chindhubai Udesing Paradhi Died Thr Lrs ... vs Sajandas Khatumal Wasvani on 5 March, 2024
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
39 CIVIL APPLICATION NO. 309 OF 2024
IN WPST/8185/2022
CHINDHUBAI UDESING PARADHI DIED THR LRS BEBABAI
RAJENDRA PARDHI
VERSUS
SAJANDAS KHATUMAL WASVANI
...
Advocate for Applicant : Mr. Arvind Ramnath Kawade,
Mr. Arvind Ramnath Kawade.
...
CORAM : S. G. MEHARE, J.
DATE : 05.03.2024 PER COURT :-
. Issue notice to the respondents, returnable on 18.04.2024.
(S. G. MEHARE, J.) ...
vmk/-