Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 32 in The Rajasthan Municipalities (Octroi) Rules, 1962 32. Access by owner. - The owner of goods deposited in the warehouse shall at any time within the hours of business have access to his goods in the presence of Warehouse-keeper.
