Supreme Court - Daily Orders
Suryakanta Ishwar Lohkare vs Annapurna Nilkanth Shende on 7 March, 2014
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ITEM NO.31 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5701/2014
(From the judgement and order dated 22/10/2013 in WP No.755/2013 of The
HIGH COURT OF BOMBAY AT NAGPUR)
SURYAKANTA ISHWAR LOHKARE & ORS. Petitioner(s)
VERSUS
ANNAPURNA NILKANTH SHENDE & ANR. Respondent(s)
(With prayer for interim relief )
Date: 07/03/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Mr. Manish Patale, Adv.
Mr. Wasi haider, Adv.
Mr. Chander Shekhar Ashri,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
[Gulshan Kumar Arora] [Indu Pokhriyal]
Court Master Court Master