Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Staff Selection Commission Act, 2002

(2)The Chairman may entrust one member of the Commission the responsibilities of the Controller of the Examinations. Other member may be entrusted the responsibilities of the Administrative section.