Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Jharkhand - Subsection Section 114(1) in Bihar Factories Rules, 1950 (1)No vehicle shall be left unattended unless its brakes are firmly applied and. where the railway is on a gradient, without sufficient number of properly constructed scotches placed firmly in position.
