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State of Uttar Pradesh - Section

Section 27 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

27.

The Chairman shall preside at a meeting of the General Body. If Chairman is absent, the members present may elect one from amongst themselves to preside at the meeting.The Chairman of the meeting shall, in case of a tie, have second or casting vote.No person including the Chairman shall participate in a meeting when matters in which he has a personal interest are to be discussed