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[Cites 0, Cited by 0] [Section 93(13)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(13)(iii) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(iii)If a person applies under sub-rule (14) of this rule to set aside the sale of immovable property, he shall not be entitled to make an application under this sub-rule.