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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(c) in Andhra Pradesh Electricity Regulatory Commission (Compliance Audit) Regulation, 2013

(c)Officer: Any Officer appointed by the Commission in its service on permanent basis and has completed a minimum of 5 years service.