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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(5) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(5)If urgent action by the Academic Council becomes necessary, the Chairman may permit the business to be transacted by circulation Of papers to the members of the Academic Council and the action proposed to be taken shall not be taken unless agreed to by a majority of members of the Academic Council and the action so taken shall be intimated forthwith to all the members of the Academic Council and the papers shall be placed before the next meeting of the Academic Council for confirmation.