Section 11(1) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007
(1)With a view to check the transport and storage of minerals raised without lawful authority and to check the quality and quantity of minerals transported from lease-hold areas and depot, the Government may set up check-post(s) with or without barrier(s) and weigh-bridge(s) at any place within the State.
