Jharkhand High Court
Amit John Barla & Anr vs The State Of Jharkhand & Anr. ... .... ... on 10 October, 2023
Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M. P. No. 3634 of 2022
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Amit John Barla & Anr. ... .... Petitioners Versus The State of Jharkhand & Anr. ... .... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY
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For the Petitioners : Ms. Shilpi Sandil Gadodia, Advocate For the State : Mrs. Vandana Bharti, A.P.P. For the O.P. No. 2 : Mr. Kaustav Roy, Advocate
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Oral Order 05 / Dated : 10.10.2023 Learned counsel for opposite party no. 2 seeks adjournment for filing counter affidavit.
Put up this case on 22.11.2023.
In the meantime, the interim order, granted earlier, shall continue.
(Gautam Kumar Choudhary, J.) AKT Uploaded