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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(3)In case of failure of the Society/Trust in submitting application for new recognition/renewal of recognition within the prescribed time limit, the application can be accepted by depositing an amount of ? 20,000/- as a late fee till the prescribed dates. In case of a delay in first appeal and second appeal, it may also be considered by depositing the amount of ? 20,000/- as a late fee on M. P. Online portal till the prescribed date.