Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Goa - Subsection Section 28(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974 (a)if within the period specified in section 26 or within such further period as the Government may specify, no map or register has been prepared, or