Bombay High Court
Sayeda Rubeena Quadri Syed Ataullah ... vs Crescent Education Society Aurangabad ... on 3 December, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1 REVIEW APPLICATION (CIVIL) (STAMP) NO.27650 OF 2011
IN WP/4941/2011
WITH
2 CIVIL APPLICATION (STAMP) NO.20693 OF 2014
IN RC/1681/2014
WITH
3 REVIEW APPLICATION (CIVIL) (STAMP) NO.3173 OF 2015
IN WP/3224/2014
WITH
4 CIVIL APPLICATION (STAMP) NO.5231 OF 2015
IN RC/301/2015
WITH
5 REVIEW APPLICATION (CIVIL) (STAMP) NO.26829 OF 2015
IN WP/1236/2003
WITH
6 REVIEW APPLICATION (CIVIL) (STAMP) NO.34877 OF 2015
IN WP/6798/2011
WITH
7 REVIEW APPLICATION (CIVIL) (STAMP) NO.36573 OF 2015
IN WP/3605/2014
WITH
8 REVIEW APPLICATION (CIVIL) (STAMP) NO.37227 OF 2015
IN WP/3091/2001
WITH
9 REVIEW APPLICATION (CIVIL) (STAMP) NO.37745 OF 2015
IN WP/9103/2014
WITH
10 REVIEW APPLICATION (CIVIL) (STAMP) NO.12602 OF 2016
IN WP/1836/1998
WITH
11 CIVIL APPLICATION (STAMP) NO.19562 OF 2016
IN WP/4823/2016
WITH
11A CIVIL APPLICATION (STAMP) NO.19561 OF 2016
IN WP/4823/2016
WITH
12 CIVIL APPLICATION (STAMP) NO.19563 OF 2016
IN CAST/19562/2016
WITH
13 CIVIL APPLICATION (STAMP) NO.21709 OF 2016
IN WP/3207/1995
1 REVIEW APPLICATION (CIVIL) (STAMP) NO.27650 OF 2011
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WITH
14 CIVIL APPLICATION (STAMP) NO.25439 OF 2017
IN WP/11771/2015
WITH
15 REVIEW APPLICATION (CIVIL) (STAMP) NO.33434 OF 2017
IN WP/1104/1990
WITH
16 REVIEW APPLICATION (CIVIL) (STAMP) NO.34062 OF 2017
IN WP/2512/2015
WITH
17 REVIEW APPLICATION (CIVIL) (STAMP) NO.35906 OF 2017
IN WP/3199/2008
WITH
18 REVIEW APPLICATION (CIVIL) (STAMP) NO.37655 OF 2017
IN CP/611/2016
WITH
19 CIVIL APPLICATION (STAMP) NO.3736 OF 2018
IN WP/2185/2013
WITH
20 REVIEW APPLICATION (CIVIL) (STAMP) NO.15333 OF 2018
IN WP/4420/2009
WITH
36 REVIEW APPLICATION (CIVIL) (STAMP) NO.23298 OF 2018
IN WP/8069/2013
...
CORAM: R.R.KAKANI
REGISTRAR (JUDL)
DATED: 03/12/2018
1. Since Civil Applications/C.A.stamps in respective matters are disposed of, therefore, no question arises about registration of matters. Consequently, above referred R.A. Stamps/Civil Application (Stamps), in respective matters are redundant, therefore, disposed of.
REGISTRAR (JUDL) 1 REVIEW APPLICATION (CIVIL) (STAMP) NO.27650 OF 2011 ::: Uploaded on - 05/12/2018 ::: Downloaded on - 28/12/2018 23:48:35 :::