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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(9) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(9)The various methods of isolation are illustrated in the diagrams given in Appendix A attached to these rules and the following instructions shall apply to their use in the case of running lines, namely :-Method A: This method shall apply to cases in which the line on which the train will run when me points are set for isolation of the through line, is kept clear for the adequate distance prescribed in Rule 3.40 of the Indian Railways (Open Lines) General Rules, 1976.Method B: When a short dead end siding is provided, it shall not ordinarily be long enough to permit of vehicles being stabled thereon. To obtain the adequate distance prescribed under rule 3.40 of the General Rules the points of the dead end siding shall be set for the cross over and against the siding, before a train is admitted on a line trapped by this method. Where it is necessary for the short dead end siding to be extended for the purpose of stabling vehicles, the above rule shall apply, unless a trap is provided on the dead end siding at a distance of not less than 180 metres (120 metres in case of stations provided with multi aspect signalling) from the starter signal where provided or from points leading to the main or through line. A train must be admitted on the running line unless the trap is set and locked against vehicles occupying the further part of the dead end siding.Method C: When a trap is used, a train must not be admitted on to the trapped line unless the trap has been closed, so that the train will not be derailed if the driver over shoots the trap.