Supreme Court - Daily Orders
M.K. Modi vs Mr. U.K. Modi on 11 February, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
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ITEM NO.15(MM) COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.23095-23097/2010
(Arising out of impugned final judgment and order dated 19-05-2010
in AP No. 287/2007 19-05-2010 in OMP No. 411/2007 19-05-2010 in OMP
No. 95/2010 19-05-2010 in AP No. 287/2007 19-05-2010 in OMP No.
411/2007 19-05-2010 in OMP No. 95/2010 passed by the High Court Of
Delhi At New Delhi)
M.K. MODI Petitioner(s)
VERSUS
MR. U.K. MODI Respondent(s)
(With IA No./- and and IA No.13/2018-CLARIFICATION/DIRECTION and IA
No. 7/2011 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No. 13/2018 – CLARIFICATION/DIRECTION and IA No. 122121/2018 –
CLARIFICATION/DIRECTION and IA No. 82624/2017 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 10/2016 -
PERMISSION TO FILE ANNEXURES)
Date : 11-02-2020 These matters were taken up on mentioning today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Gaurav Mitra, Adv.
Ms. Meghna Mishra, Adv.
Ms. Debmalya Banerjee, Adv.
Mr. Manmeet Kaur, Adv.
Mr. Rohan Sharma, Adv.
Mr. Kantik Bhatnagar, Adv.
Mr. A.S. Aman, Adv.
Mr. Ujjwal Singh, Adv.
Ms. Riya, Adv.
Mr. Vardaan Wanchoo, Adv.
Mr. Yash Vardhan Bandi, Adv.
For M/S. Karanjawala & Co., AOR
Signature Not Verified
For Respondent(s) Mr. Guru Krishna Kumar, Sr. Adv.
Digitally signed by
SANJAY KUMAR
Date: 2020.02.11
17:00:57 IST
Reason: Mr. N.S. Ahluwalia, Adv.
Mr. Salik Seth, Adv.
Mr. Adhish Sharma, Adv.
Mr. Neeraj Malik, Adv.
Mr. Umesh Kumar Khaitan, AOR
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Ms. Salani Choudhary, Adv.
Mr. Gagan Gupta, AOR
Mr. Maninder Singh, Sr. Adv.
Mr. Gaurav Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, list these matters after four weeks.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) AR CUM PS ASSISTANT REGISTRAR