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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Kerala - Subsection

Section 69(1)(c) in Kerala Police Act, 2011

(c)enter, open, break down, or allow passage of any hose pipe or other equipments by himself or by those acting under his orders in any premise, public or private, needed for the purpose of rescue and relief operations for protecting life and property;