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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2) in Gujarat Panchayats Laws (Amendment) Act, 1963

(2)in clause (n), the word "existing" shall be deleted where it occurs for the second and third times, and for the words "above paragraph" the words "foregoing paragraphs" shall be substituted.