Bombay High Court
Om Shree Sai Sra Chs Ltd vs The State Of Maharashtra on 4 August, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-931
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 21082 OF 2023
Om Shree Sai Sra Chs Ltd ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 4th August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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