Central Administrative Tribunal - Mumbai
Istrela S Ramteke vs Central Railway on 20 April, 2023
CENTRAL ADMINISTRATIVE TRIBUNAL, MUMBAT BENCH, CAMP AT NAGPUR.
O.A.638/2022Date of decision : April 20, 2023. Coram : Dr.Bhagwan Sahai, Member (Administrative). Ku Istrela d/o Somaji Ramteke, | Rfo C/o Amar Anand Ramieke, Jai Bheem Nagar Near Buddha Vihar, Post - Bhagwan Nagar, Nagpur -- 440 027. 4 Applicant. ( By Advocate Shri N.R. Kanungo ). | Versus
- i, Union of India, through General Manager, Central Railway, Mumbai CSTM-400001.
2. Financial Advisor & Chief Accounts Officer, (Pen), Central, Mumbai CSTM -- 400 001.
3. Divisional Railway Manager, Central Railway, Nagpur ~ 440 001,
4. Senior Divisional Finance Manager, _ D.R.M.'s Office, Nagpur Division, Central Railway, Nagpur -- 440 001. ..Respondents ( By Advocate Shri S.R. Charpe holding for Ms.Renuka Puranik Nalamwar ). Order (Oral) Shri Kanungo, counsel for the applicant submits on the instructions of the applicant that he wants to withdraw this O.A. as the family pension has been sanctioned to the applicant. Therefore, this O.A. is dismissed. ( DrBhaowsn Sahatfo " 4% Member (A).