Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 57 in The Ammonium Nitrate Rules, 2012 57. Protection of action taken in good faith. - No suit, prosecution or other legal proceeding shall lie against the Government or any officer or other employee of the Government for anything which is in good faith done or intended to be done in pursuance of these rules.
