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State of Rajasthan - Section

Section 42 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

42. Minutes of the Meeting.

- Every proceeding of the General Body shall be recorded in the minutes book maintained for the purpose and authenticated by the President or chairperson or the person who has presided over the meeting, as the case may be. A copy of the minutes shall be sent to the authority at the next higher tier of the Farmers' Organisation if exist and to the Project Authority and the Competent Authority.