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State of Jharkhand - Section

Section 3 in The Bihar Molasses (Control) Act, 1947

3. Submission of returns by occupiers of factories and stockists.

- Every owner, manager or occupier of a factory and every stockist shall furnish to the Controller within the time and in the manner specified by the Controller such returns relating to stocks of molasses as the Controller may, by order from time to time, direct.