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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(vi) in The Court-Fees Act, 1977 (1920 A.D.)

(vi)to enforce a right of pre-emption. - In suits to enforce a right of pre-emption-according to the value (computed in accordance with paragraph v of this section) of the land, house or garden in respect of which the right is claimed ;