Section 1 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
1. Short title and commencement.
(1)These rules may be called the Delhi Prisons (Inspections, Meetings and Duties of Officers) Rules, 1988. [Published in Delhi Gazette, Extraordinary Part IV, No. 76, dated 18th April, 1988 vide Notification No. F. 9/75/87-Home (General)/(XI), in exercise of the powers conferred under clause (28) of section 59 of the Prisons Act, 1894 (IX of the Administrator of the Union Territory of Delhi.](2)They shall come into force at once.I. Inspection
