Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(1)(i) in Haryana Air (Prevention and Control of Pollution) Rules, 1983 (i)Meeting of the Board shall ordinarily be held at Chandigarh on such dates as may be fixed by the Chairman.