Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Signature Not Verified ... vs Commissioner (Food Safety), Govt. Of ... on 2 September, 2021

Author: Rekha Palli

Bench: Rekha Palli

                          $~40-85
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3362/2015 & CMs 6020/2015, 9243/2015, 17726/2015,
                               16999/2017, 17859-60/2017, 19505/2018, 7957/2021
                          (41) WP(C) 3674/2015 & CM No.6551/2015
                          (42) WP(C) 3724/2015 & CM No.6634/2015
                          (43) WP(C) 4477/2015 & CM Nos.8095/2015, 17858/2017, 19525/2018,
                               18728/2020
                          (44) WP(C) 10742/2016 & CMs 42021-22/2016
                          (45) WP(C) 3241/2016 & CMs 13819-20/2016
                          (46) WP(C) 3415/2016 & CMs 14606/2016, 26854/2017
                          (47) WP(C) 3778/2016 & CMs 16090-91/2016
                          (48) WP(C) 3780/2016 & CMs 16094-95/2016
                          (49) WP(C) 4813/2016 & CM 20087/2016
                          (50) WP(C) 4937/2016 & CM 20544/2016
                          (51) WP(C) 4978/2016 & CM 20764/2016
                          (52) WP(C) 4979/2016 & CM 20766/2016
                          (53) WP(C) 5438/2016 & CMs 22628-29/2016
                          (54) WP(C) 5487/2016 & CMs 22851-52/2016
                          (55) WP(C) 5488/2016 & CMs 22853-54/2016
                          (56) WP(C) 5538/2016 & CM 23111/2016
                          (57) WP(C) 5539/2016 & CM 23113/2016
                          (58) WP(C) 5540/2016 & CM 23115/2016
                          (59) WP(C) 5546/2016 & CM 23127/2016
                          (60) WP(C) 5548/2016 & CM 23131/2016
                          (61) WP(C) 5553/2016 & CM 23141/2016
                          (62) WP(C) 1142/2017 & CM 5175/2017
                          (63) WP(C) 4036/2017 & CM 17756/2017
                          (64) WP(C) 4037/2017 & CM 17758/2017
                          (65) WP(C) 4362/2017& CM 19044/2017
                          (66) WP(C) 4365/2017 & CM 19049/2017
                          (67) WP(C) 13204/2018 & CM 51263/2018
                          (68) WP(C) 4936/2018 & CM 19058-59/2018
                          (69) WP(C) 4937/2018 & CM 19060-61/2018
                          (70) WP(C) 5387/2019 & CM 23660/2019
                          (71) WP(C) 5489/2019 & CM 24083/2019
                          (72) WP(C) 5499/2019 & CM 24144/2019


Signature Not Verified
DigitallySigned
By:GARIMA MADAN
Signing Date:03.09.2021
18:01:05
                           (73)   WP(C) 5881/2019 & CM 25550/2019
                          (74)   WP(C) 5883/2019 & CMs 25554/2019, 15861-62/2020
                          (75)   WP(C) 6006/2019& CM 25942/2019
                          (76)   WP(C) 6010/2019 & CM 25960/2019
                          (77)   WP(C) 6018/2019 & CM 26034/2019
                          (78)   WP(C) 6019/2019 & CM 26036/2019, 15866-67/2020
                          (79)   WP(C) 6279/2019 & CM 26865/2019
                          (80)   WP(C) 7358/2019 & CM 30674/2019
                          (81)   WP(C) 7359/2019 & CMs 30676/2019, 25023/2020
                          (82)   WP(C) 7883/2019 & CM 32724/2019
                          (83)   WP(C) 8313/2016 & CM 34454/2016
                          (84)   WP(C) 4953/2020 & CM 17885/2020
                          (85)   WP(C) 5934/2020 & CM 21448/2020

                                 SUGANDHI SNUFF KING PVT. LTD. & ANR   ..... Petitioners
                                 M/S LOKNATH PRASAD GUPTA & ANR        ..... Petitioners
                                 S.K. TABACCO INDUSTRIES                 ..... Petitioner
                                 DHARAMPAL SATYAPAL LIMITED & ORS      ..... Petitioners
                                 FOCUS TOWNSHIPS PRIVATE LIMITED         ..... Petitioner
                                 S.K. TOBACCO INDUSTRIES                  .....Petitioner
                                 GANDHI TOBACCO PRODUCTS                 ..... Petitioner
                                 GOLDEN TOBACCO MANUFACTURING CO PVT. LTD
                                                                         ..... Petitioner
                                 JAISWAL PRODUCTS                        ..... Petitioner
                                 PURUSHOTTAM KUMAR ARYA                  ..... Petitioner
                                 M/S SHIVAM BETELNUT PRIVATE LTD.        ..... Petitioner
                                 M/S S.N. AGRIFOODS PRIVATE LTD.         ..... Petitioner
                                 ASHOK & COMPANY PAN BAHAR LTD.          ..... Petitioner
                                 VISHNU TOBACCO PRODUCTS                 ..... Petitioner
                                 SUDESH PARSHAD ARUN KUMAR               ..... Petitioner
                                 M/S SATYAPAL SHIVKUMAR                  ..... Petitioner
                                 M/S SHAMBHU KHAINI PVT LTD              ..... Petitioner
                                 M/S PRABHAT ZARDA FACTORY(INDIA)PVT.LTD
                                                                         ..... Petitioner
                                 M/S RAJAT INDUSTRIES PRIVATE LTD.       ..... Petitioner
                                 MAHALAXMIDEVI FLAVOURS PRIVATE LTD     ..... Petitioner
                                 SOM PAN PRODUCTS PVT. LTD               ..... Petitioner
                                 MURARI LAL HARISH CHANDRA JAISWAL PVT. LTD


Signature Not Verified
DigitallySigned
By:GARIMA MADAN
Signing Date:03.09.2021
18:01:05
                                                                           ..... Petitioner
                          M/S AGGARWAL TRADERS AND ANR                  ..... Petitioners
                          A.K. TRADING CO.                                ..... Petitioner
                          M/S SHIVAM BETELNUT PRIVATE LTD.                ..... Petitioner
                          SSAF ENTERPRISES                                ..... Petitioner
                          S.R. TRADING CO.                                ..... Petitioner
                          SOM GLOBAL ZARDA PRIVATE LTD.                   ..... Petitioner
                          SHAMBHU KHAINI PRIVATE LTD.                     ..... Petitioner
                          S N AGRIFOODS PRIVATE LIMITED                   ..... Petitioner
                          RAJAT FOOD PRODUCTS                             ..... Petitioner
                          VISHNU TOBACCO MANUFACTURING                    ..... Petitioner
                          RAS BAHAR FRAGRANCES LLP                        ..... Petitioner
                          K. Y. TOBACCO WORKS PRIVATE LTD.                ..... Petitioner
                          SHAMBHU KHAINI PRIVATE LTD.                     ..... Petitioner
                          M/S S. N. AGRIFOODS PRIVATE LTD.                ..... Petitioner
                          HARSH INFINITY FLAVOUR PVT. LTD.                ..... Petitioner
                          JAISWAL PRODUCTS                                ..... Petitioner
                          MURARI LAL HARISH CHANDRA JAISWAL PVT. LTD.
                                                                          ..... Petitioner
                          SOM GLOBAL ZARDA PRIVATE LTD.                   ..... Petitioner
                          AFT TOBACCO PRIVATE LIMITED                     ..... Petitioner
                          APEX FLAVOURS                                   ..... Petitioner
                          TRIMURTI FRAGRANCES & FLAVOURS PVT LTD .... Petitioner
                          M/S MNS PERFUMES                               .....Petitioner
                          KAY PEE KHAINI PRIVATE LIMITED                 ...... Petitioner
                          SHRI RASBAHAR FRAGRANCES LLP                    ......Petitioner
                                          Through Mr.Vivek Kohli, Sr.Adv. with
                                                  Mr.Nalin Talwar, Mr.Sunil Tyagi,
                                                  Ms.Prerna Kohli, Ms.Yeshi Rinchhen,
                                                  Ms.Ayushi Verma, Advs in item
                                                  nos.40,41,44,47,48,50-61,63-82,84.
                                                  Mr.Pavan Narang with Mr.Anish
                                                  Chawla, Mr.Shiven Khurana, Advs
                                                  for R-42 & 45.
                                                  Mr.Sanjai Kumar Pathak with
                                                  Ms.Shashi Pathak, Advs in item
                                                  no.43.




Signature Not Verified
DigitallySigned
By:GARIMA MADAN
Signing Date:03.09.2021
18:01:05
                                           versus

                          COMMISSIONER (FOOD SAFETY), GOVT. OF NCT OF DELHI
                          & ANR.                                     ..... Respondents
                                                Through      Mr.Rakesh         Kumar,
                                                CGSC with Mr.Raghav Nagar, Adv
                                                for UOI in item nos.40, 41, 45, 46,
                                                47, 48 & 50.
                                                Mr. Devesh Singh, ASC for GNCTD
                                                with Mr. Manas Bhatnagar, Adv. item
                                                nos.41-85.
                                                Mr.Ajay R. Digpaul, CGSC and
                                                Mr.Kamal R. Digpaul, Advs. for UOI
                                                item no.72.
                                                Mr.R V Sinha, CGSC with
                                                Mr.A.Singh, for UOI in item nos.80
                                                & 81.
                                                Mr.PP Singh, Adv for UOI in item
                                                no.82.
                                                 Mr.Aditya Singla with Ms.Cheshta
                                                Jetly, Advs for FSSAI in item nos.40-
                                                85.
                                                Mr.Abhay Prakash, CGSC for UOI in
                                                item no.58 & 59, 61.
                                                Mr.T.P.Singh, Adv CGSC for UOI in
                                                item no.82.
                                                Mr. B.S. Shukla, CGSC for UOI item
                                                no.73 & 84.
                                                Mr.Vivek Goyal, CGSC for UOI in
                                                item no.75.
                                                Mr.Anil Soni, CGSC for UOI in item
                                                nos.47 & 48.
                                                Mr.Kavindra Gill, GP for UOI in item
                                                nos.40 & 44.
                                                Mr.Vikram jetly, CGSC for UOI in
                                                item nos.54,55,57.
                                                Mr.Chetan Sharma, ASG with
                                                Mr.Rakesh Kumar, CGSC for UOI in


Signature Not Verified
DigitallySigned
By:GARIMA MADAN
Signing Date:03.09.2021
18:01:05
                                                                  item no.40.
                                                                 Mr.Anuj Aggarwal, ASC for GNCTD
                                                                 in item no.71.
                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                         ORDER

% 02.09.2021

1. The present batch of writ petitions have been listed before this Court after being released from part heard by the predecessor Bench on 22.07.2021.

2. Learned senior counsel for the petitioner submits that the matter is likely to take sometime.

3. List the petitions on 14.12.2021.

CM APPL.28905/2021 in W.P.(C) 3362/2015 CM APPL.29410/2021 in W.P.(C) 5883/2019 CM APPL.29409/2021 in W.P.(C) 6019/2019 CM APPL.29411/2021 in W.P.(C) 7883/2019

4. The present applications seek amendment of the writ petitions in view of the fresh notification issued by the respondents on 06.08.2021.

5. Learned senior counsel for the petitioner submits that the present writ petitions have been pending before this Court since 2015 during which period the respondents have been issuing similar notifications compelling the petitioner to seek amendment of the petition to incorporate challenge to these subsequent notifications. He submits that since the respondents have now on 06.08.2021 issued a fresh notification in line with its earlier notifications, the present Signature Not Verified DigitallySigned By:GARIMA MADAN Signing Date:03.09.2021 18:01:05 applications have been necessitated. Learned counsel for the respondents are not in a position to dispute this plea.

6. In these circumstances, no reply to the applications is called for. The applications are accordingly allowed and the amended writ petitions are taken on record. The respondents are however granted liberty to file an additional affidavit, if any, within four weeks, in response to the additional prayers sought in the amended writ petitions. Reply, thereto, if any, by the petitioners be filed within four weeks thereafter.

REKHA PALLI, J SEPTEMBER 2, 2021 sr Signature Not Verified DigitallySigned By:GARIMA MADAN Signing Date:03.09.2021 18:01:05