Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(iv) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

(iv)such other authorities as may be declared by the Statutes to be the authorities of the University.