Jammu & Kashmir High Court
Davinder Kumar vs Sonika Bhagat on 8 December, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 20
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRMC No. 273/2017
Davinder Kumar .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Sonika Bhagat ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
The Station House Officer concerned has reported that the address of the petitioner is incomplete. However, a perusal of the metadata form reveals that the mobile number of the petitioner has been mentioned in the same.
Registry to inform the petitioner about the pendency of the petition as also the demise of his counsel on his mobile number.
List on 02.02.2022.
(RAJNESH OSWAL) JUDGE Jammu 08.12.2021 Sahil Padha