Madhya Pradesh High Court
Vishandas Parwani (Since Deceased) vs Shishir Khare on 8 November, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-26983-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26983 of 2018 (VISHANDAS PARWANI (SINCE DECEASED) AND OTHERS Vs SHISHIR KHARE ) Dated : 08-11-2024 Parties through their counsel.
Parties submits that the matter needs to be hearing finally. List for final hearing in due course. IR, if any, to continue till the next date of hearing.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 11-11- 2024 11:14:39