Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Odisha - Subsection Section 35(2) in The Orissa Cinemas (Regulation) Rules, 1964 (2)It shall be entirely self-contained and shall house only the cinema apparatus, fire fighting appliances and such controlling apparatus as must of necessity be placed therein.
